Section 59 in The Central Government General Pool Residential Accommodation Rules, 2017
59. Cooperation with maintenance agencies by the allottees to carry out repair works.
(1)All allottees of accommodation will cooperate with respective maintenance agencies of residential accommodation in Government colonies in carrying out all kinds of repair or renovation works.(2)In case a complaint for non-corporation is received from maintenance agency against any allottee, strict action shall be taken against him as per these rules and the instructions issued by the Directorate of Estates from time to time.
