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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(e) in Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018

(e)Though a comprehensive balancing and settlement mechanism for the conventional sources of generators was made available by the Commission at Intra-state level, the additional generation produced from wind and solar are required to be considered for deviation, balancing and settlement to be included in the existing code as adopted at present unless separate regulation is provided for.