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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(iv) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(iv)Railway traction - This category refers to supply of power for Railway Traction. Supply shall be made at HT at 25 KV or 213 phase E H T at 132 KV or 220 KV depending upon necessity.