Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 23 in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979

23. Scale of pay.

(1)The scale of pay admissible to a person appointed to a post in die cadre of the Service, whether in a substantive or officiating capacity or as a temporary measure, shall be such as may be allowed by die Government from time to time.
(2)The scales admissible at the time of the commencement of these rules are as follows :
(a) Regional Audit Officer Rs. 550-30-700-E.B.-40-900-E.B.-50-1.200.
(b) Dy. Chief Audit Officer Rs. 800-50-1,050-E.B.-50-1,350-E.B.-50-1,450.
(c) Chief Audit Officer Rs. 1,200-50-1,500-E.B.-60- 1,800.