Section 23(2) in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979

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State of Uttar Pradesh - Subsection

Section 23(2) in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979

(2)The scales admissible at the time of the commencement of these rules are as follows :

(a) Regional Audit Officer	Rs. 550-30-700-E.B.-40-900-E.B.-50-1.200.
(b) Dy. Chief Audit Officer	Rs. 800-50-1,050-E.B.-50-1,350-E.B.-50-1,450.
(c) Chief Audit Officer	Rs. 1,200-50-1,500-E.B.-60- 1,800.