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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(c) in Chhattisgarh Private Universities (Establishment and Operation) Rules, 2005

(c)Application tee of Rs. 5000/- (Rupees Five thousand only) shall be sent alongwith application through a crossed account payee draft in the name of the "Chhattisgarh Private Universities Regulatory Commission" payable at Raipur.