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State of Chattisgarh - Section

Section 3 in Chhattisgarh Private Universities (Establishment and Operation) Rules, 2005

3. Application for Establishment.

(a)Sponsoring body intending to establish a private university shall submit the application for establishment of the private University in prescribed form shown in Annexure "A" to the Regulatory Commission.
(b)Application shall be signed by the person authorized to authenticate instruments on behalf of the Sponsoring Body.
(c)Application tee of Rs. 5000/- (Rupees Five thousand only) shall be sent alongwith application through a crossed account payee draft in the name of the "Chhattisgarh Private Universities Regulatory Commission" payable at Raipur.
(d)Application for the establishment of the Private University shall be accompanied by a Project Report.
(e)Application submitted by the Sponsoring Body shall be duly acknowledged by the Regulatory Commission.