Section 9 in The Orissa Subordinate Correctional Service Rules, 1992
9. Recruitment by promotion.
- (i) Subject to the provisions of Rule 4 promotion of in-service candidates who are in the need for appointment to different categories of posts in the service by way of selection in any particular year shall be as follows :(a)Twenty per cent of the vacancies required to be filled up by promotion in a year shall be filled up by selection of eligible ministerial officers working in the offices of District Probation/Sub-divisional Probation Offices, After-Care Offices, Prison Welfare Offices and Central Home.(b)The remaining ten per cent of the vacancies shall be filled up by selecting suitable officers from among the Senior Assistants of the Prison Directorate.
