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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(II) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

(II)The Candidate should have passed the qualifying examination (10+2) or equivalent on the date of his/her Counselling for admission and should have secured a rank at PACET/ PACET-AC and should satisfy other conditions laid down in these Rules.