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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

4. Eligibility for Admission.

- The eligibility criteria for admission into B.Arch., B.Plng. and related Courses shall be as mentioned below:
(I)The Candidate should be of Indian Nationality
(II)The Candidate should have passed the qualifying examination (10+2) or equivalent on the date of his/her Counselling for admission and should have secured a rank at PACET/ PACET-AC and should satisfy other conditions laid down in these Rules.
(III)The candidate should satisfy Local/ Non-Local status requirement as laid down in the Andhra Pradesh Educational Institutions (Regulation of Admissions) Order, 1974 as subsequently amended.