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State of Mizoram - Section

Section 45 in Mizoram Liquor (Prohibition and Control) Rules, 2014

45. Materials.

- The materials, or bases, to be used in distilling spirit or brewing beer, shall only be of such descriptions as are generally approved by the Commissioner. All materials used must be of good quality, and no ingredients noxious to health be used in distillation, brewing or added to the spirit or beer intended for human consumption.