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[Cites 0, Cited by 0] [Section 10C(4)] [Section 10C] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10C(4)(c) in Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Hydro Generation Tariff) Regulations, 2011

(c)depreciation to the extent of works performed through consumer contribution, deposit work, capital subsidy or grant shall not be allowed as specified in Regulation 20;