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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(8) in The Orissa Children's and Women's Welfare Service Rules, 1989

(8)The marks obtained in the viva voce test will be added to the candidate's total academic marks as referred to in Sub-rule (5) so as to draw up a final list of candidates in order of merit. The final list so drawn up by the Selection Committee shall be submitted to the Collector for approval and upon such approval the list will become the Select List.