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State of Punjab - Section

Section 12 in The Punjab School Education Board Employees (Conduct) Regulations, 1978

12. Connection with Press and Radio.

- (i) No employee shall, except with the previous sanction of the Chairman, own wholly or in part or conduct or participate in the editing or management, of any newspaper or other periodical publication.
(ii)No employee shall except with the previous sanction of Chairman, or in the bona fide discharge of his duties, participate in any radio broadcast or contribute any article or write a letter either in his own name or anonymously, pseudonymously or in the name of any other person to any newspaper or periodical :
Provided that no such sanction shall be required if such boradcast or such contribution is of a purely literary, artistic or scientific character.