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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(ii) in The Punjab School Education Board Employees (Conduct) Regulations, 1978

(ii)No employee shall except with the previous sanction of Chairman, or in the bona fide discharge of his duties, participate in any radio broadcast or contribute any article or write a letter either in his own name or anonymously, pseudonymously or in the name of any other person to any newspaper or periodical :