Section 10(2)(c) in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions to Such Committees) Rules, 2005

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

(c)forward the recommendations to Panchayat Level Committees for consideration and recommendation to Village Panchayat.

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