Section 10(2) in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions to Such Committees) Rules, 2005
(2)The Sub-Committee shall -(a)suggest any improvement to promote the purpose for which it has been constituted;(b)monitor the programme implementation, etc.;(c)forward the recommendations to Panchayat Level Committees for consideration and recommendation to Village Panchayat.
