Calcutta High Court (Appellete Side)
M/S. Sunita Tannery vs Sanjoy Kumar Dosad And Others on 7 February, 2019
1 07.02.2019
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Item No. 15F.M.A. 3438 of 2015 M/s. Sunita Tannery vs. Sanjoy Kumar Dosad and others.
Seen the office note dated 25th August 2017 and the order of the Division Bench passed on 7th June 2017. The requisites, as directed, have not been put in by the appellant.
Accordingly, the appeal is dismissed.
ab (Subhasis Dasgupta, J.) (Harish Tandon, J.)