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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(e) in Central Electricity Authority (Installation and Operation of Meters) Regulations, 2006

(e)`Appropriate Load Despatch Centre' means `National Load Despatch Centre' (NLDC) or `Regional Load Despatch Centre' (RLDC) or the `State Load Despatch Centre' (SLDC) as the case may be;