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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1)(ii) in The M.P. Paramedical Council (Maintenance, Publication and Revision of Register and Appeal) Rules, 2001

(ii)the number of practitioner enrolled during the period of five years preceding the revision of the Register;