Section 4(1) in The M.P. Paramedical Council (Maintenance, Publication and Revision of Register and Appeal) Rules, 2001
(1)The Registrar shall revise the Register every live years and enter therein :-(i)the number of practitioners, practitioners already enrolled;(ii)the number of practitioner enrolled during the period of five years preceding the revision of the Register;(iii)the names of practitioners whose names have been restored to the Register;(iv)the number of practitioners whose names have been removed from the Register during the period five years preceding the revision of the Register stating the sub-section and section of the Act, under which the names have been removed; and(v)the number of practitioners whose names have been removed by reason of death during the period of five years preceding the revision of the Register.
