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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 45(d) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(d)a statement of the boundaries of the proposed areas in which the supply of water, in case of a drinking water supply or irrigation unit or the supply of energy, in case of a power generation station, is to be made available;