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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(1) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(1)The fee to be paid for the grant of a certificate of registration under Rule 24 shall be as specified below, namely :-If the number of workers proposed to be employed as building workers, for a building or other construction work on one day :-
(a) Is up to 100 Rs. 1,000.00
(b) Exceeds 100 but does not exceed 500 Rs. 5,000.00
(c) Exceeds 500 Rs. 10,000.00