Section 28 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 28 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

28. Fee for registration.

(1)The fee to be paid for the grant of a certificate of registration under Rule 24 shall be as specified below, namely :-If the number of workers proposed to be employed as building workers, for a building or other construction work on one day :-

(a) Is up to 100	Rs. 1,000.00
(b) Exceeds 100 but does not exceed 500	Rs. 5,000.00
(c) Exceeds 500	Rs. 10,000.00

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Section

Section 28 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

28. Fee for registration.