Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act] Union of India - Subsection Section 12(4)(a) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974 (a)the doorways and similar openings in corridor bulkheads shall be capable of being closed by permanently attached doors or by shutters :