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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(4) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(4)In every ship-
(a)the doorways and similar openings in corridor bulkheads shall be capable of being closed by permanently attached doors or by shutters :
(b)the number of ventilation openings in such bulkheads shall be kept to a minimum. Such openings shall, so far as is reasonably practicable, be in the lower part of the door.