Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Jharkhand - Subsection Section 50(a) in The Bihar Primary and Middle Education Rules, 1961 (a)The names of the persons constituting the committee of management with the name of the Secretary and the President of the committee,
