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State of Jharkhand - Section

Section 50 in The Bihar Primary and Middle Education Rules, 1961

50. Application Form.

- Every application for the inclusion of schools in the district plan and for any grant out of the District Education Fund shall be submitted to the District Superintendent with complete information on the following points as prescribed in Form A appended to these Rules:-
(a)The names of the persons constituting the committee of management with the name of the Secretary and the President of the committee,
(b)particulars of the land and buildings belonging to the school,
(c)the average number of pupils expected,
(d)the fees to be charged for each class,
(e)the number, qualifications and salaries of the teachers in detail,
(f)the proposed monthly expenditure on other items in detail,
(g)pecuniary resources on which the school will depend for its support,
(h)the amount of aid sought with justification for the same, and
(i)the names of other Primary, Basic, Middle or High Schools within a radius of five miles from the school together with their actual distance from the location of the proposed school.