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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(4)(c) in Tamil Nadu Combined Development and Building Rules, 2019

(c)Gate pillars without or with arches with a min. headroom clearance of 5.50m at-least to a width of 3.5m. shall be permitted in the set back space after leaving 7 meters clear set back from the main structure.