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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(2)(a) in The Prevention of Food Adulteration Rules, 1955

(a)the expressions "insecticide" shall have the meaning assigned to it in the Insecticides Act, 1968 (46 of 1968);