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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

7. Functions of the Ed.CET Committee.

- The Ed.CET Committee shall take decisions on the following issues relating to the Ed.CET:
(i)Pattern of question papers:
(ii)Duration of the test.
(iii)Weightage and marks to be assigned to each paper
(iv)Syllabus content
(v)Centres for conducting the test
(vi)Date of the test
(vii)Date of announcement of results
(viii)Norms for payment of remuneration for different items of works connected with Entrance Test.
(ix)Fees to be collected from the candidates, and such other issue or issues as may be referred to it by the Chairperson of the State Council of Higher Education from time to time.