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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(ix) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(ix)Fees to be collected from the candidates, and such other issue or issues as may be referred to it by the Chairperson of the State Council of Higher Education from time to time.