Section 14(2) in Tamil Nadu Regulation of Wood Based Industries Rules, 2010

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State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Regulation of Wood Based Industries Rules, 2010

(2)[ Nothing contained in these rules shall apply to match splints industriers, where sawing and veneering of match splints species, either imported or exempted from the Tamil Nadu Timber Rules, 1968, are a part of the match stick or splint production.] [Inserted by SRO A-12/2015, GO Ms. NO. 79, Environment and Forests (FR-13), dated 23.7.2015, published dated 12.8.2015.]Form I[See rules 4(1) and 5(1)]Application to establish Wood Based IndustryApplication for Renewal of Licence

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The Licencing Officer,____________________________________________________________________________________

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State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Regulation of Wood Based Industries Rules, 2010