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State of Tamilnadu - Section
Section 14 in Tamil Nadu Regulation of Wood Based Industries Rules, 2010
14. Saving.
- [(1)] [Existing provision numbered by SRO A-12/2015, GO Ms. NO. 79, Environment and Forests (FR-13), dated 23.7.2015, published dated 12.8.2015.] Nothing contained in these rules shall apply to secondary units, which are involved in manufacturing of furniture, handicrafts, toys, etc., by re-sawing of sawn timber with small vertical Board saws/circular Band saws say upto 16" in size but without converting / sawing round timber, charcoal making units and firewood depots, which do not use or have the facility for sawing, converting, cutting and processing round timber.| Photographofapplicant |