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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(1)(c) in First Statutes of the University of Udaipur

(c)To hold charge of and be responsible for the organisation and management of such centres or institutions of extension education or training as the University may establish or acquire at the main Campus or anywhere else in Rajasthan;