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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(1) in First Statutes of the University of Udaipur

(1)The Director of Extension Education shall be the overall incharge of all extension education activities of the University. In addition, he shall be the academic head of the extension education activities of the University. His duties among others shall be:-
(a)The determination of overall policies, philosophy, and functions of the extension education programme to meet the needs and interests of the rural population of Rajasthan;
(b)The maintenance of proper relationship between all organisations and groups concerned directly or indirectly with the extension of knowledge to the rural population;
(c)To hold charge of and be responsible for the organisation and management of such centres or institutions of extension education or training as the University may establish or acquire at the main Campus or anywhere else in Rajasthan;
(d)To arrange for the pre-service and in-service training and orientation of personnel engaged in extension work in Rajasthan;
(e)To organise and render adequate counselling service to farmers and for the personnel engaged in extension work in Rajasthan;
(f)To establish and maintain an adequate system of record keeping reporting and evaluation so that the needs of the rural population in terms of extension education be continuously and accurately assessed, reviewed and re-casted.