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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(15) in The Rajasthan Minor Mineral Concession Rules, 1986

(15)[ (a) The lessee shall forthwith report to the Director/Superintending Mining Engineer/Mining Engineer/Assistant Mining Engineer any accident which may occur at or in the said premises;
(b)The lessee shall report to the Director/Superintending Mining Engineer/Mining Engineer/Assistant Mining Engineer the discovery of any mineral not specified in the lease within thirty days of such discovery; [***]