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[Cites 0, Cited by 0] [Section 18(15)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(15)(b) in The Rajasthan Minor Mineral Concession Rules, 1986

(b)The lessee shall report to the Director/Superintending Mining Engineer/Mining Engineer/Assistant Mining Engineer the discovery of any mineral not specified in the lease within thirty days of such discovery; [***]