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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(b) in Orissa Electrical/Mechanical/Telecommunication (Departmental and Professional Examination) Engineering Service Rules, 1957

(b)[ "Assistant Engineer" shall mean assistant Electrical Engineer or Assistant Mechanical Engineer or Assistant Tele-Communication Engineer, as the case may be;] [Substituted by O.G.E. No. 19142, dated 13.6.1977.]