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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(1)(i) in Punjab Civil Services (General and Common Conditions of Service) Rules, 1994

(i)No person shall be given direct appointment to the post of Clerk under the Punjab Government unless he possesses the Bachelor’s Degree from a recognized University or Institution; and