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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(1) in Punjab Civil Services (General and Common Conditions of Service) Rules, 1994

(1)
(i)No person shall be given direct appointment to the post of Clerk under the Punjab Government unless he possesses the Bachelor’s Degree from a recognized University or Institution; and
(ii)Possesses at least one hundred and twenty hours course with hands on experience in the use of Personal Computer or Information Technology
in Office Productivity applications or Desktop Publishing applications froma Government recognized institution or a reputed institution, which is ISO