Section 2(41) in The Delhi Excise Act, 2009

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NCT Delhi - Subsection

Section 2(41) in The Delhi Excise Act, 2009

(41)"intoxicating drug" means -

(a)the dried leaves of the Indian hemp plant known as bhang, siddhi or patti or cannabis sativa,

(b)any mixture with or without natural materials of bhang, siddhi or patti or cannabis sativa or any drink prepared therefrom;