Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(41)] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(41)(b) in The Delhi Excise Act, 2009 (b)any mixture with or without natural materials of bhang, siddhi or patti or cannabis sativa or any drink prepared therefrom;