Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 20] [Entire Act] State of Rajasthan - Subsection Section 20(a) in University of Rajasthan Act, 1946 (a)of making Statutes, and of amending and repealing Statutes, subject to confirmation by the Chancellor;
