Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 143] [Entire Act]

State of Uttar Pradesh - Subsection

Section 143(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in the marginal heading, for the words ^^dzsrk }kjk tek jkf'k vkSj O;frdze ij iqu% fodz; the words ^^dzsrk }kjk jkf'k dk tek fd;k tkuk vkSj O;frdze ij iqu% fodz; shall be substituted;