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State of Uttar Pradesh - Section

Section 143 in U.P. Revenue Code (Amendment) Act, 2016

143. Amendment of Section 189.

- In Section 189 of the said Code, in Hindi version, -
(a)in the marginal heading, for the words ^^dzsrk }kjk tek jkf'k vkSj O;frdze ij iqu% fodz; the words ^^dzsrk }kjk jkf'k dk tek fd;k tkuk vkSj O;frdze ij iqu% fodz; shall be substituted;
(b)in sub-section (1), for words ^^iqu% fodz; esa ewY; esa gksus okyh fdlh deh ;k deh the words ^^iqu% fodz; ij ewY; esa gksus okyh fdlh deh shall be substituted.