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State of Punjab - Section

Section 40 in The Punjab Land Revenue Rules

40. Record of other proceedings under Land Revenue Act and under Tenancy Act

.- In other proceedings, under the Land Revenue Act; not being proceedings under section 117; and in proceedings before a Revenue-officer under the Punjab Tenancy Act, the Revenue-officer shall make with his own hand a brief memorandum of the statements of parties and witnesses at the time when each statement is made.