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Union of India - Section

Section 14 in Central Electricity Regulatory Commission (Grant of Connectivity, Long-term Access and Medium-term Open Access in inter-State Transmission and related matters) Regulations, 2009

14. Communication of Estimate of Transmission Charges, etc.

- While granting long-term access, the nodal agency shall communicate to the applicant, the date from which long-term access shall be granted and an estimate of the transmission charges likely to be payable based 011 the prevailing costs, prices and methodology of sharing of transmission charges specified by the Commission.