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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Himachal Pradesh - Subsection

Section 74(2)(a) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(a)a fee as specified in the First Schedule payable through treasury challan under following Head of Account:-