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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Bihar - Subsection

Section 40(1)(c) in The Bihar Intermediate Education Council Act, 1992

(c)The University, Authorities in cases of Constituent Colleges and the Government Body concerned in respect of affiliated College shall get the directions and rules of the Council complied with.